Bombay High Court
Itd Cementation India Ltd vs Konkan Railway Corporation Ltd on 19 March, 2019
Author: G. S. Kulkarni
Bench: G. S. Kulkarni
6 CARBP 1106OF 2018
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IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION NO.1106 OF2018
WITH
COMMERCIAL ARBITRATION PETITION NO.1107 OF 2018
ITD Cementation India Ltd. ... Petitioner,.
V/s.
Konkan railway Corporation Ltd. ... Respondents
• Ms. Jyoti Sinha a/w Mr. Himanshu Vidhani i/by Khaitan &
Co., for the Petitioner.
• Mrs. Chitra Phadke a/w Mr. Kiran Bhagalia, for respondent
CORAM : G. S. KULKARNI, J.
DATE : 19th MARCH, 2019. P.C. :
1] Learned advocate for the petitioner is permitted to file affidavit.
2] List this petition on 27.03.2019. High on the board.
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