Punjab-Haryana High Court
State Of Haryana And Another vs Niranjan Lal And Another on 10 September, 2008
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
R. F. A No. 634 of 2002 (O&M)
Date of decision : 10.9.2008
State of Haryana and another ... Appellants
vs
Niranjan Lal and another .... Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal Present: Mr. H. S. Hooda, Advocate General, Haryana with Mr. Rajiv Kawatra, Senior Deputy Advocate General, Haryana.
None for the respondents.
Rajesh Bindal J.
For the detailed reasons recorded in R. F. A. No. 3148 of 2001
- Krishna Devi vs The State of Haryana and another vide separate order passed today, the present appeal is dismissed.
10.9.2008 ( Rajesh Bindal) vs. Judge