Section 13(2) in The Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993
(2)The [Member-Secretary] [Substituted vide Orissa Act No. 14 of 1996 O.G.E.No. 1405 dated 30.12.1996.] to the Commission shall intimate the members the date, time and place of every meeting of the Commission.
