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Union of India - Section

Section 20 in The Post Office Savings Bank General Rules, 1981

20. Power to relax.

- Where the Central Government is satisfied that the operation of any relevant rule causes undue hardship to the depositor or depositors of an account, it may, by order, for reasons to be recorded in writing relax the requirements of that provision in a manner not inconsistent with the provisions of the Act.Form - 1[See Rule 3, 12 (1) and (6)]Post Office Savings Bank Application For Opening an Account
1. * Please open in my/our Name (s) and Address (es) Savings RD Time Deposit 1/2/3/5-Year Account
  MIS Denomination Rs.
** (i)........................................................** (ii) ......................................................** (iii)......................................................* If minor, date of birth ............................. date of majority ..................... Applicant"s relationship........................................................................** 2. Introducer's
(i)Name and address ....................................................................................................................................................
(iii)Signature ...............................................................................
*3. The account will be operated JOINTLY/SEVERALLY.*4. I/We hereby under take to keep the balances in all my/our Savings/MIS accounts, single or joint at any time within the limit specified in the relevant rule, and also to furnish, upon demand from the Post Office Savings Bank, particulars of all such accounts.