Section 1(5)(a) in The Plantations Labour Act, 1951

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Union of India - Subsection

Section 1(5)(a) in The Plantations Labour Act, 1951

(a)it admeasures less than ][5 hectares] [[ Substituted by Act 58 of 1981, Section 2, for " 10.117 hectares" (w.e.f.

26.1.1982).]][, or [Substituted by Act 34 of 1960, Section 2, for sub-Section (4) (w.e.f. 21.11.1960). ]