Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(3)(b) in The West Bengal University of Health Sciences Act, 2002

(b)be the custodian of the records, common seal and such other property of the University as the Executive Council may commit to his charge;