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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

Union of India - Subsection

Section 55(2)(zd) in The Special Economic Zones Act, 2005

(zd)the times and the places of meetings and the procedure to be followed in the transaction of business at the meetings under sub‑section (10) of section 31;