Section 33 in Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011
33. Repeal and savings.
- The Rajasthan Panchayati Raj(Modification of Provisions in their Applications to the Scheduled Areas) Rules, 2002 is hereby repealed: Provided that all action taken or order made under the rules so repealed shall be deemed to be taken or made under these rules.
