Supreme Court - Daily Orders
Jai Singh vs M.C.D. on 12 January, 2010
ÚITEM NO.117 REGISTRAR COURT.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K GUPTA
Petition(s) for Special Leave to Appeal (Civil) No(s).16995/2009
JAI SINGH & ORS. Petitioner(s)
VERSUS
M.C.D. & ANR. Respondent(s)
(With prayer for interim relief)
Date: 12/01/2010 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Bhargava V. Desai,Adv.
For Respondent(s)
Mr. P. Parmeswaran,Adv.
Dr. Monika Gusain ,Adv
UPON hearing counsel the Court made the following
O R D E R
Deleted.
(M.K. GUPTA) Registrar rd