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Supreme Court - Daily Orders

Jai Singh vs M.C.D. on 12 January, 2010

ÚITEM NO.117                    REGISTRAR COURT.1                SECTION XIV

               S U P R E M E      C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

                       BEFORE THE REGISTRAR M.K GUPTA

Petition(s) for Special Leave to Appeal (Civil) No(s).16995/2009

JAI SINGH & ORS.                                        Petitioner(s)

                    VERSUS

M.C.D. & ANR.                                           Respondent(s)
(With prayer for interim relief)

Date: 12/01/2010     This Petition was called on for hearing today.


For Petitioner(s)
                        Mr. Bhargava V. Desai,Adv.


For Respondent(s)
                        Mr. P. Parmeswaran,Adv.
                        Dr. Monika Gusain ,Adv


           UPON hearing counsel the Court made the following
                               O R D E R

Deleted.

(M.K. GUPTA) Registrar rd