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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Himachal Pradesh - Subsection

Section 26(5) in Himachal Pradesh Food Security Rules, 2019

(5)The Demi Official issuing authorities shall endorse copies of orders allocating foodgrains to all fair price shop level Vigilance Committees or inform electronically under electronic Public Distribution System scheme or otherwise as decided or feasible from time to time.