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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(y) in Bihar Trade Articles (Licences Unification) Order 1984

(y)"Oil Company" means any of the following oil companies, namely M/s Indian Oil Corporation Ltd., M/s Hindustan Petroleum Corporation Ltd., M/s Bharat Petroleum Corporation Ltd., M/s I.B.R Co. and any such company which may be formed by the Central Government from time to time;]