Himachal Pradesh High Court
Anjana Thakur vs . Ashutosh Kaushal And Another on 17 June, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Anjana Thakur vs. Ashutosh Kaushal and another .
Civil Suit No.90 of 2022 17.06.2023 Present Mr. Rahul Gathania, Proxy Counsel, for the plaintiff.
Ms. Manisha, Proxy Counsel for the defendants.
Replication to the written statement stands filed. Now let this matter be listed for admission and denial of the documents on a date to be fixed by Additional Registrar (Judicial).
OMP No.19 of 2023 r Though, pleadings in the application are completed but since on account of abstain in the Bar original counsel representing the parties are unable to come present, prayer has been made on their behalf for an adjournment. Prayer allowed as not opposed. List after four weeks.
(Sandeep Sharma) Judge June 17, 2023 (shankar) ::: Downloaded on - 17/06/2023 20:33:46 :::CIS