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[Cites 0, Cited by 0] [Section 63K(1)] [Section 63K] [Entire Act]

State of West Bengal - Subsection

Section 63K(1)(b) in The West Bengal Factories Rules, 1958

(b)For factories employing 51 to 250 workers :-
(i)there shall be an Occupational Health Centre having room with a minimum floor area of 15 sq.m. with floors and walls upto a height of 1.5 metres made a smooth and impervious surface. The Occupational Health Centre shall be provided with adequate illumination and ventilation as well as equipment as per the Schedule annexed to this rule;
(ii)there shall be a Factory Medical Officer in overall charge of the centre who shall attend the center at least thrice in a week and whose services shall be readily available during emergencies;
(iii)there shall be one qualified and trained dresser-cum-compounder on duty in each shift;
(iv)adequate number of fully equipped first-aid boxes shall be provided in the factory.