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[Cites 0, Cited by 4] [Section 60] [Entire Act]

Union of India - Subsection

Section 60(1) in Government of India Act, 1935

(1)There shall for every Province be a Provincial Legislature which shall consist of His Majesty, represented by the Governor, and -
(a)in the Provinces of Madras, Bombay, Bengal, the United Provinces, Bihar and Assam, two Chambers;
(b)in other Provinces, one Chamber.