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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Karnataka - Subsection

Section 5(xxxvi) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(xxxvi)to delegate all or any of its powers except the power to make regulations to the Vice chancellor of the University or any committee or any sub-committee or to any one or more members of its body or its officers; and