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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1)(e) in West Bengal Prisoners' Welfare Fund Rules, 2008

(e)If he is facing a Departmental Proceedings for misappropriation of Government Funds or serious allegations of moral turpitude inside the correctional home.