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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Kerala - Subsection

Section 38(6) in The Kerala Panchayat Buildings Rules, 2011

(6)In addition to the parking space as in Table 4B, in the case of Group F - Mercantile or Commercial, [Group G 1-Low and medium hazard industrial, Group G2-High hazard industrial] [Substituted 'Group G1 - Industrial, Group G2' by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).] - Small industrial and Group H - Storage occupancies, loading and unloading spaces each 30 sq.metres shall be provided within the plot, at the rate of one such space for each 1000 sq.metres of floor area or fraction thereof, exceeding the first 700 sq.metres of floor area.