Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 1 in The U.P. Higher Education Services Commission (Group "C" And "D" Employees) Services Regulations, 2000

1. Short title, extent and commencement. -

(i)These regulations may be called the Uttar Pradesh Higher Education Services Commission (Group "C" and "D" Employees) Services Regulations, 2000.
(ii)They shall come into force at once.