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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(v) in Uttaranchal School Education Act, 2006

(v)To do all such other acts and things as may be requisite in order to further the objects of the Board as a body constituted for regulating and supervising Intermediate, High School; Junior High School, Primary Education and Teacher Education -