Madhya Pradesh High Court
Ujjwal Singh vs Methodist Church In India on 21 September, 2022
Author: Vivek Agarwal
Bench: Vivek Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MP No. 3710 of 2022 (UJJWAL SINGH Vs METHODIST CHURCH IN INDIA) Dated : 21-09-2022 Shri Atul Anand Awasthi, learned senior counsel assisted by Shri Abhay Tiwari, learned counsel for the petitioner.
Record of the appeal is only available and not that of the civil suit. Let record of the suit be also called for. List this case along with the record of the suit, immediately, after Dussehra vacation.
(VIVEK AGARWAL) JUDGE Tabish Signature Not Verified SAN Digitally signed by MOHD TABISH KHAN Date: 2022.09.21 19:43:56 IST