Section 6(1) in Andhra Pradesh Universities Act, 1991
(1)No college or institution outside the University area shall form part of, or be affiliated to or recognised by or be admitted to the privileges of the University:Provided that the colleges and institutions in the territories specified in Clause (b) of sub-section (1) of Section 8 of the States Reorganisation Act, 1956, (Central Act 37 of 1956), which formed part of the State of Hyderabad as it existed immediately before the 1st November, 1956, shall continue to be affiliated to or be recognised by the Osmania University, until such time as that University may determine;Provided further that the institution of research and higher learning outside the concerned University area may be recognised in the manner prescribed by the Statutes.
