Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 81] [Entire Act] State of Tamilnadu - Subsection Section 81(2) in Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959 (2)On such appeal being preferred, the Commissioner may order stay of further proceedings in the matter pending decision on the appeal.
