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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(1) in The M.P. Janpad Panchayats (Accounts) Rules, 1999

(1)The maximum cash in hand shall not exceed Rs. 10,000/- or such higher amount as may be determined by the Janpad Panchayat from time to time. All the excess cash must be deposited on same day or the next day in the bank account.