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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of West Bengal - Subsection

Section 22(2)(b) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(b)the detail information regarding Name, Government designation, hours of availability part-time of the Government staff, if any, under rule 6;