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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(k) in Tamil Nadu Fire Service Rules, 1990

(k)The members of the service holding various ranks shall be equivalent in ranks of various other para-military forces in the country by a special order and they shall enjoy the status and protocol on their day-to-day official affairs and on national occasions. Their dress regulation shall be regulated on these lines, from time to time, by the Government.