Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 3] [Section 292] [Entire Act]

Union of India - Subsection

Section 292(2) in The Companies Act, 1956

(2)Every resolution delegating the power referred to in clause (c) of sub-section (1) shall specify the total amount [outstanding at any one time] [ Inserted by Act 65 of 1960, Section 98 (w.e.f. 28.12.1960).] up to which moneys may be borrowed by the delegate.