Delhi High Court - Orders
Amzad Khan vs The Principal Mount Abu Public School ... on 22 July, 2025
$~70
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5992/2025 & CM APPL. 27424/2025
AMZAD KHAN .....Petitioner
Through: Mr. Arkaneil Bhaumik and Mr.
Narendra Upadhyay, Advs.
versus
THE PRINCIPAL MOUNT ABU PUBLIC SCHOOL AND ANR
.....Respondents
Through: Mr. Kamal Gupta and Mr. Sparsh
Aggarwal, Advs. for R-1/School.
Mr. Sameer Vashisht, Standing
Counsel for R-2.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 22.07.2025
1. Mr. Sameer Vashisht, learned standing counsel appearing on behalf of respondent no.2 prays for further time to file counter affidavit.
2. Let needful be done before the next date.
3. Re-notify on 19.08.2025.
VIKAS MAHAJAN, J JULY 22, 2025 N.S. ASWAL This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2025 at 22:36:05