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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Odisha - Subsection

Section 30(4) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(4)The maximum Floor Area Ratio, the maximum plot coverage, maximum height of residential building and front setback with respect to the width of the street (approach road) shall be as given in Table below.Area And Height Limitations For Residential BuildingsTable-4
Area of Plot in Square meters Front Set Back in meters Maximum Coverage Maximum F.A.R. Minimum Road width in meters.
100 to 200 2 60% 1.5 6
201 to 300 2 60% 1.5 9
301 to 400 3 55% 1.75 12
401 to 500 3 55% 1.75 12
501 to 750 4.5 50% 2.00 12
751 to 1000 4.5 50% 2.00 12
Above 1000 6.00 50% 2.00 12