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[Cites 0, Cited by 0] [Section 110(1)] [Section 110] [Entire Act]

State of Odisha - Subsection

Section 110(1)(c) in The Orissa Grama Panchayats Act, 1964

(c)inspect any institution, or immovable property belonging to or vested in or under the management, direction or control of a Grama Panchayat or a Committee or any work done or undertaken by or under the direction of the Grama Panchayat or such Committee;