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Delhi High Court - Orders

Cooch Behar Teacher Training College vs National Council For Teacher Education ... on 16 September, 2020

Author: Jayant Nath

Bench: Jayant Nath

$~A-4
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 5327/2020 & CM APPL. 22771/2020
     COOCH BEHAR TEACHER TRAINING
     COLLEGE                                    ... Petitioner
                      Through  Mr.Mayank Manish & Mr.Ravi Kant,
                               Advs.
                      versus
     NATIONAL COUNCIL FOR TEACHER EDUCATION
     AND ANR                                    ... Respondents
                      Through  Ms.Arunima    Dwivedi,       Standing
                               Counsel for NCTE.

      CORAM:
      HON'BLE MR. JUSTICE JAYANT NATH

                   ORDER

% 16.09.2020 This hearing is conducted through video conferencing. CM APPL. 22771/2020 This application is filed by the petitioner to implead 'The West Bengal University of Teachers' Training, Education Planning and Administration, 25/2 and 25/3, Ballygugne, Circular Road, Kolkata -700019 as respondent No.3 in view of the order of this court dated 18.08.2020.

Application is allowed.

Issue notice. Learned counsel for respondents No. 1 and 2 accepts notice.

Amended memo of parties be filed.

Notice be issued to newly added respondent No.3, returnable for 20.10.2020.

One set of summons be also sent on the official e-mail ID address of respondent No.3 by the learned counsel for the petitioner.

JAYANT NATH, J.

SEPTEMBER 16, 2020/st