Delhi High Court - Orders
Cooch Behar Teacher Training College vs National Council For Teacher Education ... on 16 September, 2020
Author: Jayant Nath
Bench: Jayant Nath
$~A-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5327/2020 & CM APPL. 22771/2020
COOCH BEHAR TEACHER TRAINING
COLLEGE ... Petitioner
Through Mr.Mayank Manish & Mr.Ravi Kant,
Advs.
versus
NATIONAL COUNCIL FOR TEACHER EDUCATION
AND ANR ... Respondents
Through Ms.Arunima Dwivedi, Standing
Counsel for NCTE.
CORAM:
HON'BLE MR. JUSTICE JAYANT NATH
ORDER
% 16.09.2020 This hearing is conducted through video conferencing. CM APPL. 22771/2020 This application is filed by the petitioner to implead 'The West Bengal University of Teachers' Training, Education Planning and Administration, 25/2 and 25/3, Ballygugne, Circular Road, Kolkata -700019 as respondent No.3 in view of the order of this court dated 18.08.2020.
Application is allowed.
Issue notice. Learned counsel for respondents No. 1 and 2 accepts notice.
Amended memo of parties be filed.
Notice be issued to newly added respondent No.3, returnable for 20.10.2020.
One set of summons be also sent on the official e-mail ID address of respondent No.3 by the learned counsel for the petitioner.
JAYANT NATH, J.
SEPTEMBER 16, 2020/st