Bombay High Court
Paul Rozario Alvares Since Dec Thr Legal ... vs State Of Maharashtra Thr Its Chief ... on 28 August, 2023
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
52 IA 14662.23 in WP 7623.2007.doc
Dusane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
INTERIM APPLICATION NO. 14662 OF 2023
WITH
INTERIM APPLICATION NO. 14663 OF 2023
IN
WRIT PETITION NO.7623 OF 2007
Shri. Paul Rozario Alvares ...Applicants
since deceased thru' power of
Attorney Rocky Paul Alvares & Ors.
In the matter between :
Shri. Paul Rozario Alvares ...Petitioners
since deceased thru' power of
Attorney Rocky Paul Alvares & Ors.
Vs.
State of Maharashtrea & Ors. ...Respondents
Mr. D.J. Dalal i/by S.B. Deshmukh for Applicants.
Ms. Sayali Bhaidkar i/by Ms. Parasnis for
Respondent No. 6.
Smt. M.S. Srivastava, AGP for Respondent Nos. 1
to 5.
CORAM: MADHAV J. JAMDAR, J.
DATE: 28th August 2023 P.C.:
1. The Writ Petition is of the year 2007.
2. The relief sought in the Interim Application No. 14662 of 1 ::: Uploaded on - 29/08/2023 ::: Downloaded on - 30/08/2023 04:05:05 ::: 52 IA 14662.23 in WP 7623.2007.doc 2023 is for appointment of Receiver and for injunction and relief sought in the Interim Application No. 14663 of 2023 is for an amendment and impleading party in the Writ Petition.
3. It is an admitted position that in the Writ Petition which is pending since 2007, no stay is operating. The deceased-
Petitioner was the Ex-Serviceman. In fact, on 11th April 2019, a learned Single Judge has recorded the consensus between the learned Counsel appearing for the Petitioner and the Respondent No. 7 that the matter would be argued finally on 4th June 2019 and directed listing of the matter on 4th June 2019 at 3.00 pm.
4. Accordingly, the Writ Petition alongwith connected Interim Applications be listed for final hearing on 14th September, 2023.
(MADHAV J. JAMDAR, J.) 2 ::: Uploaded on - 29/08/2023 ::: Downloaded on - 30/08/2023 04:05:05 :::