Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1) in Chhattisgarh Rice Custom Milling Order, 2016

(1)The Miller shall deposit custom milled rice with the Food Corporation of India or the Chhattisgarh State Civil Supplies Corporation Limited according to the specification and out turn ratio fixed by the Government of India for the Kharif Marketing Season.