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Union of India - Section

Section 97 in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

97. Safety signs .-(1) The operator shall ensure, if it cannot be avoided through technical measures or other arrangements, that employees are subjected to risk of accidents or injury, safety signs shall be installed at those locations.

(2)Safety signs shall be installed at the entrance to rooms and near zones or equipment where the employees may be subjected to risk of accidents or health injury.
(3)Safety signs shall also be prominently displayed in the control room.
(4)Equipment for danger limitation, rescue and evacuation, and the access way to these equipment, shall also be marked with such signs.