Karnataka High Court
Arun R Naik vs Kumar Kiran Ganapathi Shet on 1 April, 2011
Author: Ram Mohan Reddy
Bench: Ram Mohan Reddy
1
IN THE HIGH COURT OF KARNATAKA
CIRCUIT BENCH AT
DHARWAD
DATED THIS THE 1ST DAY OF APRIL, 2011
BEFORE
HON BLE MR. JUSTICE RAM MOHAN
REDDY
R.F.A. NO. 1800/2006(PARI
BETWEEN:
ARUNRNAIK
S/O LATE SRI R.R.NAIK
AGED ABOUT 50 YRS
ADVOCATE, R/AT NO.503 19TH MAIN
ROAD 36TH CROSS 4TH T BLOCK
JAYANAGAR, BANGALORE 41.
APPELLANT (S)
(BY SRI : SADIQ N. GOODWALA, ADVOCA
TE)
AND
KUMAR KIRAN GANAPATHI SHET
AGED ABOUT 14 YRS
MINOR REP. BY GUARDIAN
MOTHER SMT VEDAVATI W/O GANAPA
TI SHET
R/AT BETKULI KUMTA TQ.
U.K. DISTRICT 581343.
2. KUMAR NAVEEN GANAPATI SHET
AGED ABOUT 12 YRS
MINOR REP. BY GUARDIAN
MOTHER SMT VEDAVATI
W/O GANAPATI SHET
R/AT BETKULI
KUMTA TQ.
2
U.K. DISTRICT 581343.
3. KUMARI NAYAN GANAPATI SHET
AGED ABOUT 8 YRS
MINOR REP. BY GUARDIAN
MOTHER SMT VEDAVATI
W/O GANAPATI SHET
R/AT BETKULI
KUMTA TQ.
U.K. DISTRICT 581343.
4. SMTVEDAVATI
AGED ABOUT 32 YRS
HOUSE HOLD DUTIES
KUMTA TQ.
U.K. DISTRICT 581343.
5. GANAPATI RAMA SHET
AGED 37 YRS.,
0CC: GOLDSMITH
R/O.BETKULI
KUMTA TQ.
U.K. DISTRICT 581343.
6. SMTKUSUMA
W/O.SRIKANT SHET
AGED 43 YRS.,
R/O.HERVATTA,
KUMTA TQ.
RESPONDENT(S)
(BY SRI J.S. SHETTY, ADVOCATE FOR R4; R1-R3
ARE MINORS REP. BY R4; R5 & R6 SERVED)
THIS RFA IS FILED U/S 96 OF CPC AGAINST THE
JUDGEMENT AND DECREE DT.22.04.2006 PASSED IN
OS.NO.141/2001 ON THE FILE OF THE CIVIL JUDG
E
V
3
(SR.DN) HONAVAR, DECREEING THE SUIT FOR
DECLARATION AND CANCELLATION OF DECREE.
THIS RFA COMING ON FOR ORDERS THIS DAY,
THE
COURT DELIVERED THE FOLLOWING:
JUDGMENT
Memo is taken on record and the appeal is dism issed as withdrawn.
Sd/ JUDGE hnm/