Delhi High Court - Orders
Extreme Infocom Pvt. Ltd vs Union Of India And Anr on 22 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7804/2019 & CM APPL. 32429/2019
EXTREME INFOCOM PVT. LTD. ..... Petitioner
Through: Mr.Sandeep Sethi, Sr.Advocate with
Mr.Varun Sharma, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through: Mr.Apoorv Kurup and Ms.Swati
Bhardwaj, Advocates for R-1/UOI.
Mr.Ankur Sood & Ms.Sheeni
Goyal, Advocates for TRAI.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 22.02.2023
1. Learned Senior Counsel appearing on behalf of the petitioner states that he would like to seek proper instructions and to file a clarificatory affidavit in pursuance of the additional affidavit filed by respondent no.1/UOI on 18.02.2023.
2. Let the needful be done within a period of four weeks from today.
3. List on 13.07.2023.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 22, 2023/MJ Signature Not Verified Signed By:PRATIMA Signing Date:23.02.2023 16:08:43