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Delhi High Court - Orders

Parveen Mahajan & Ors vs The Registrar Cooperative Societies, ... on 17 January, 2019

Author: Vipin Sanghi

Bench: Vipin Sanghi, A. K. Chawla

$~17-18.
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 1684/2017 & C.M. No. 46407/2018
     PARVEEN MAHAJAN & ORS                         ..... Petitioner
                      Through: Mr. S.C. Singhal with Mr. Pradeep
                                   Verma, Advs.
                                   Mr. Siddharth Dutta with Mr. Kumar
                                   Dushyant Singh, Advs.
                      versus
     THE REGISTRAR COOPERATIVE SOCIETIES, DELHI & ANR
                                                        ..... Respondent
                      Through: Mr. Rajiv Vig, Adv. for R-3.
                               Ms. Jyoti Taneja, Adv. for GNCTD.
                               Mr. S.K. Kaushik, Adv. for DCHFC.
+    W.P.(C) 1704/2017
     DEVENDRA SHARMA & ORS                        ..... Petitioner
                      Through
                      versus
     THE REGISTRAR COOPERATIVE SOCIETIES, DELHI & ANR
                                                        ..... Respondent
                      Through: Mr. Rajiv Vig, Adv. for R-3.
                               Ms. Jyoti Taneja, Adv. for GNCTD.
                               Mr. S.K. Kaushik, Adv. for DCHFC.
     CORAM:
     HON'BLE MR. JUSTICE VIPIN SANGHI
     HON'BLE MR. JUSTICE A. K. CHAWLA

                              ORDER

% 17.01.2019 List on 25.03.2019.

VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 17, 2019 N.Khanna