Delhi High Court - Orders
Parveen Mahajan & Ors vs The Registrar Cooperative Societies, ... on 17 January, 2019
Author: Vipin Sanghi
Bench: Vipin Sanghi, A. K. Chawla
$~17-18.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1684/2017 & C.M. No. 46407/2018
PARVEEN MAHAJAN & ORS ..... Petitioner
Through: Mr. S.C. Singhal with Mr. Pradeep
Verma, Advs.
Mr. Siddharth Dutta with Mr. Kumar
Dushyant Singh, Advs.
versus
THE REGISTRAR COOPERATIVE SOCIETIES, DELHI & ANR
..... Respondent
Through: Mr. Rajiv Vig, Adv. for R-3.
Ms. Jyoti Taneja, Adv. for GNCTD.
Mr. S.K. Kaushik, Adv. for DCHFC.
+ W.P.(C) 1704/2017
DEVENDRA SHARMA & ORS ..... Petitioner
Through
versus
THE REGISTRAR COOPERATIVE SOCIETIES, DELHI & ANR
..... Respondent
Through: Mr. Rajiv Vig, Adv. for R-3.
Ms. Jyoti Taneja, Adv. for GNCTD.
Mr. S.K. Kaushik, Adv. for DCHFC.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MR. JUSTICE A. K. CHAWLA
ORDER
% 17.01.2019 List on 25.03.2019.
VIPIN SANGHI, J A. K. CHAWLA, J JANUARY 17, 2019 N.Khanna