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State of Rajasthan - Section

Section 405 in Rajasthan Land Revenue (Land Records) Rules, 1957

405. Checking of mutation work.

- (i) Erroneous mutation orders and mistakes in partition records are a great danger to the accuracy of records. Errors that originate therefrom are perpetuated, as an entry based on an order that has become final has little or no chance or correction. The Collector should, therefore, pay particular attention to mutation work when he inspects the Tehsil and should from time to time call for and inspect partition records prepared by the Subordinate staff.
(ii)Sub-Divisional Officers and the Sadar Qanungo should also be required to make frequent inspections of the mutation work and partition records.