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State of Maharashtra - Section
Section 29 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)
29.
Teachers shall elect from amongst themselves, voting to be in common, twenty-five teachers, faculty-wise, other than Principals of autonomous, conducted, constituent or affiliated Colleges, Heads of Recognised Institutions, or Heads of University Departments, under the provisions of section 20(1)(B)(iii) of the Act, as under :| 1. | Teachers in Arts | 8 |
| 2. | Teachers in Science | 6 |
| 3. | Teachers in Technology | 2 |
| 4. | Teachers in Law | 1 |
| 5. | Teachers in Medicine | 2 |
| 6. | Teachers in Commerce | 3 |
| 7. | Teacher in Dentistry | 1 |
| 8. | Teacher in Fine Arts | 1 |
| 9. | Teacher in Ayurvedic Medicine | 1 |