Bombay High Court
Jitendra Sudama Parwani vs M/S. J.M. Associates By Its Partner ... on 22 August, 2024
Author: G. A. Sanap
Bench: G. A. Sanap
1 mca724.24.O.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR
MISC. CIVIL APPLICATION (ARBN) NO.724 OF 2024
(Jitendra Sudama Parwani Vs. M/s. J. M. Associates by its Partner, Mayur Prabhudas
Zambani and another)
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Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
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Ms. Aastha Sharma, Advocate for Applicant.
CORAM: G. A. SANAP, J.
DATE: 22nd AUGUST, 2024.
Issue notice to the non-applicants, returnable within three weeks.
(G. A. SANAP, J.) NSN Signed by: Mr. N.S. Nikhare Designation: PA To Honourable Judge Date: 22/08/2024 17:16:03