Bombay High Court
The New India Assurance Co. Ltd vs Mona Ranjeet Jagtap And Anr on 15 November, 2019
Author: Anuja Prabhudessai
Bench: Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL APPLICATION IN WP NO. 1117 OF 2019
In
WRIT PETITION 7309 OF 2004
The New India Assurance Co. Ltd. ....Applicant
V/S
Mona Ranjeet Jagtap And Anr. ....Respondent
JYOTI BAJPAYEE for Applicant. Mr. Sachin Punde for Respondent CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 15th November, 2019 P.C. :
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