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Bombay High Court

The New India Assurance Co. Ltd vs Mona Ranjeet Jagtap And Anr on 15 November, 2019

Author: Anuja Prabhudessai

Bench: Anuja Prabhudessai

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

       CIVIL APPLICATION IN WP NO. 1117 OF 2019
                          In
              WRIT PETITION 7309 OF 2004

 The New India Assurance Co. Ltd.                    ....Applicant
            V/S
 Mona Ranjeet Jagtap And Anr.                     ....Respondent

JYOTI BAJPAYEE for Applicant. Mr. Sachin Punde for Respondent CORAM : SMT. ANUJA PRABHUDESSAI, J DATE : 15th November, 2019 P.C. :

Stand over to 29/11/2019 ( FOR REGISTRAR JUDICIAL - I ) Page 1/1 ::: Uploaded on - 15/11/2019 ::: Downloaded on - 16/11/2019 03:49:35 :::