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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2)(a) in The Bihar State Commission for Women Act, 1999

(a)Allowances, etc., payable to, and the other terms and conditions of service of, the Chairperson and Members under Section 5 and the salaries and allowances of officers and other employees under subsection (2) of Section 6;