Supreme Court - Daily Orders
Ashapura Miniechem Ltd. vs Pacific Basin Ihx (Uk) Ltd. on 20 January, 2014
:
ITEM NO.203 COURT NO.2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).21242/2011
(From the judgement and order dated 05/07/2011 in AL No.88/2011 of The HIGH
COURT OF BOMBAY)
ASHAPURA MINIECHEM LTD. Petitioner(s)
VERSUS
PACIFIC BASIN IHX (UK) LTD. Respondent(s)
(With appln(s) for PERMISSION TO FILE ADDITIONAL AFFIDAVIT and prayer for
interim relief and office report ))
[FOR FINAL DISPOSAL]
Date: 20/01/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE R.M. LODHA
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Ankur Saigal, Adv.
Mr. Abhinav Agrawal, Adv.
Mr. Mahesh Agarwal, Adv.
Mr. Rishi Agrawala, Adv.
Mr. E.C. Agrawala,Adv.
For Respondent(s) Mr. Sumit Goyal, Adv.
Mr. Kshatrshal Rai, Adv. for
M/S. Parekh & Co.
UPON hearing counsel the Court made the following
O R D E R
List the matter after six weeks.
In the meanwhile, we request the District Judge, Jamkhambhalia, District Jamnagar to dispose of the review application as early as may be possible and preferably within four weeks of receipt of the communication of this order.
|(Rajesh Dham) | |(Renu Diwan) | |Court Master | |Court Master |