Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 128] [Entire Act] Union of India - Subsection Section 128(1) in The Central Motor Vehicles Rules, 1989 (1)[ The dimension shall conform to the dimensions specified in rule 93.] [Substituted by GSR 933(E), dated 28.10.1989 (w.e.f. 28.10.1989).]
