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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Kerala - Subsection

Section 5(1)(h) in Kerala Farmers' Debt Relief Commission Act, 2006

(h)to recommend to the Government to do such acts as may be necessary to ensure that future credit requirements of the .farmers are met through such agencies, as may be prescribed,