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[Cites 0, Cited by 0] [Section 13(2)] [Section 13] [Entire Act]

Vindhya Province - Subsection

Section 13(2)(ii) in The Abolition of Jagirs and Land Reforms Act, 1952 (Vindhya Pradesh)

(ii)the number and name of villages comprised in his Jagir-lands together with the particulars of area, and the income of each such village;