Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4] [Section 53(1)] [Section 53] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53(1)(ii) in The Andhra Pradesh Value Added Tax Act, 2005

(ii)more than ten percent of the tax due; a penalty shall be imposed at twenty five percent of such under-declared tax.