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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

British India - Subsection

Section 2(1)(iv) in The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959

(iv)in Item No. 4, in sub-item (ii) (a), for the entry in the second column under the heading "For vehicles fitted with pneumatic tyres", the entry "40 0" shall be substituted.