Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 163 in U.P. Revenue Code Rules, 2016 163. Sale proclamation (Section 184). - Every proclamation of sale of the property referred to in rule 161 shall be issued in R.C. Form-43 and a copy thereof shall be served on the defaulter as required by section 184(4).
