Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(b) in Telangana Prevention of Begging Act, 1977 (b)'begging' means,-(i)soliciting or receiving alms for one's own subsistence or for the subsistence of his dependents and includes allowing a child in his care to solicit or receive alms;
