Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 2, Cited by 115] [Constitution] Constitution Article Article 242 in Constitution of India 242. Coorg Repealed by the Constitution (Seventh Amendment) Act, 1956, section 29 and Schedule
